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[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

Bombay Presidency - Subsection

Section 67(6)(a) in Bombay Primary Education Act, 1947

(a)the transfer, in whole or in part, of the assets, rights and liabilities (including any rights and liabilities under contract) of the former school board of Banaskantha to the reconstituted school board of Banaskantha and the terms and conditions (if any) of such transfer;