Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 11 in Senior Clerk, Class-III (Departmental Examination) Rules, 2013 11. The Board shall publish the result of the examination in the Gujarat Gazette and also communicate the same to the Government, in Industries and Mines Department.
