Section 1 in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015
1. Short title, extent and commencement.
(1)This Act may be called the Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015.(2)It extends to the whole State of Chhattisgarh.(3)It shall come into force on such date as the Government may, by notification in the Official Gazette, appoint;Provided that different dates may be appointed different provisions of this Act.
