Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Telangana - Subsection Section 29(3) in Hyderabad City Police Act, 1348 F (3)A Police officer may remove or detain any person who fails to conform to or refuses to comply with or assists the aforesaid directions.Powers of Police Officers to Arrest Without Warrant
