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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(o) in Uttar Pradesh Labour Welfare Fund Act, 1965

(o)[ subject to a maximum of such percentage as the State Government may by notification specify, on the service and publication of notice under sub-section (4) of section 6 :] [Substituted by section 5 of U.P. Act No. 17 of 1978.]