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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Punjab - Subsection

Section 109(c) in The Punjab Panchayati Raj Act, 1994

(c)exercise supervision and control over the Executive Officer of the Panchayat Samiti for securing implementation of resolutions or decisions of the Panchayat Samiti or of the Standing Committees which are not inconsistent with the provisions of this Act or any general or specific directions issued by the State Government under this Act;