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Supreme Court - Daily Orders

M/S L And T Housing Finance Limited vs M/S Trishul Developers on 27 October, 2020

     ITEM NO.1501                      Court 8 (Video Conferencing)              SECTION IV-A

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal                   No.3413/2020

     M/S L AND T HOUSING FINANCE LIMITED                                     Appellant(s)

                                                       VERSUS

     M/S TRISHUL DEVELOPERS & ANR.                                           Respondent(s)

Date : 27-10-2020 This appeal was called on for pronouncement of judgment today.

For Appellant(s) Mr. Shashikiran Shetty Sr. Adv.

Mr. Mahesh Thakur, AOR Ms. Anupama Bordoloi,Adv.

Ms. Prangna Baruah,Adv.

For Respondent(s) Mr. Varun Singh, Adv Ms. Nishtha Kumar, AOR Ms. Deepti Arya, Adv Mr. Akshay Dev, Adv Mr. Rishabh Rana, Advocate Hon'ble Mr. Justice Ajay Rastogi pronounced the non-reportable judgment of the Bench comprising Hon’ble Mr.Justice L.Nageswara Rao, Hon’ble Mr.Justice Hemant Gupta and His Lordship.

Appeal is allowed in terms of the Signed non-Reportable Judgment.





                         (B.Parvathi)                                (Anand Prakash)
                         Court Master                                  Court Master
Signature Not Verified

(Signed non-reportable judgment is placed on the file) Digitally signed by BALA PARVATHI Date: 2020.10.27 17:51:35 IST Reason: