Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Jammu-Kashmir - Subsection Section 8(2)(a) in Jammu and Kashmir Co-Operative Societies Act, 1989 (a)a Co-operative Society shall be registered with limited liability, if any, of its members is a member of another Co-operative Society;