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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(5) in The Bombay University Act, 1974

(5)The terms of office of other members of the Faculty except the student members shall be three years. [The term of office of the student members shall be co-terminus with the term of office of the student members of the Students' Council.] [These words were substituted for the words 'the term of office of the student members shall be one year' by Maharashtra 60 of 1975, section 3.]