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[Cites 0, Cited by 0] [Section 69(5)] [Section 69] [Entire Act]

State of Andhra Pradesh - Subsection

Section 69(5)(b) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(b)Set the number of contesting candidates and close the candidate set section in the control unit and secure it with his seal and the seals of such of the contesting candidates or their election agents present as are desirous of affixing the same.