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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(4)(b) in Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978

(b)any other intoxicating substance which the Government may, by notification, declare to be liquor for the purpose of this Act;