Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 26 in The Rajasthan Agricultural Produce Markets Rules, 1963 26. Filling in casual vacancies in the Market Committee. - The procedure for holding a bye-election for purposes of sub-section (6) of section 7 shall be the same as that for a general election.
