Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Kerala - Subsection Section 8(a) in Kerala Apartment Ownership Act, 1983 (a)do any works which would-(i)jeopardise the soundness or safety of the property; or(ii)reduce the value of the property; or(iii)impair any easement or hereditament; or
