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Jammu & Kashmir High Court

Javed Iqbal vs J&K; Spl. Tribunal And Ors. on 9 November, 2017

Author: Alok Aradhe

Bench: Alok Aradhe

        HIGH COURT OF JAMMU AND KASHMIR AT JAMMU

OWP No.1434/2017
MP No.2/2017
                                                         Date of order:09.11.2017
Javed Iqbal                              Vs. J &K Special Tribunal and Ors.
Coram:
        Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/Appellant(s) :    Mr. Rahul Pant, Advocate.
For respondent (s)          :

As prayed, list on 13.11.2017.

(Alok Aradhe) Judge Jammu 09.11.2017 Raj Kumar Page 1 of 1