Jammu & Kashmir High Court
Javed Iqbal vs J&K; Spl. Tribunal And Ors. on 9 November, 2017
Author: Alok Aradhe
Bench: Alok Aradhe
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No.1434/2017
MP No.2/2017
Date of order:09.11.2017
Javed Iqbal Vs. J &K Special Tribunal and Ors.
Coram:
Hon'ble Mr. Justice Alok Aradhe, Judge
Appearing counsel:
For Petitioner/Appellant(s) : Mr. Rahul Pant, Advocate.
For respondent (s) :
As prayed, list on 13.11.2017.
(Alok Aradhe) Judge Jammu 09.11.2017 Raj Kumar Page 1 of 1