Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act] Securities And Exchange Board Of India - Subsection Section 25(4)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (b)review the performance of the chairperson of the listed entity, taking into account the views of executive directors and non-executive directors;