Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(iii) in The Punjab Forward Contracts Tax Rules, 1951 (iii)On any other application or petition for relief to any authority under the Act or the rules (except applications for extension of time or adjournment) .... Re. 1
