Delhi High Court - Orders
(9) Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 11 December, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~9 &10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 366/2021 and IA Nos.10176/2021, 22220/2023, 24747/2023,
24748/2023
(9) SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sacchin Puri, Sr. Adv. alongwith
Mr. Gaurav Puri, Mr. Sarthak Gupta,
Ms. Shweta and Ms. Ashna Bhola,
Advs.
versus
APARNA ASHRAM SOCIETY & ANR. ..... Respondents
Through: Dr. Surya Prakash, Adv. for Aparna
Ashram.
Mr. Rahul Gupta and Mr. Shekhar
Gupta, Advs. for R-2 through one of
its Partner Jitender Goel.
Mr. P. V. Kapur, Sr. Adv. alongwith
Mr. Viren Bansal, Mr. Adhirath
Singh, Mr. Hashit Kapoor, Mr.
Manav Mitra, Mr. Dhananjay Sahai
and Mr. Shiv Raj Syal, Advs. for R-3
to R-6.
Mr. Kunal Tyagi and Mr. Abhishek
Verma, Advs. for Objector/IDM
International.
+ O.M.P.(I) (COMM.) 25/2021 and IA Nos.10177/2021, 20367/2022,
22218/2023, 22219/2023
(10) M/S SPLENDOR LANDBASE LTD. ..... Petitioner
Through: Mr. Sacchin Puri, Sr. Adv. alongwith
Mr. Gaurav Puri, Mr. Sarthak Gupta,
Ms. Shweta and Ms. Ashna Bhola,
Advs.
versus
M/S APARNA ASHRAM (SOCIETY) & ANR. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/12/2023 at 22:21:52
Through: Dr. Surya Prakash, Adv. for Aparna
Ashram.
Mr. Rahul Gupta and Mr. Shekhar
Gupta, Advs. for R-2 through one of
its Partner Jitender Goel.
Mr. P. V. Kapur, Sr. Adv. alongwith
Mr. Viren Bansal, Mr. Adhirath
Singh, Mr. Hashit Kapoor, Mr.
Manav Mitra, Mr. Dhananjay Sahai
and Mr. Shiv Raj Syal, Advs. for R-3
to R-6.
Mr. Kunal Tyagi and Mr. Abhishek
Verma, Advs. for Objector/IDM
International.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.12.2023 List on 15.01.2024, in the category of "part-heard matters".
SACHIN DATTA, J DECEMBER 11, 2023/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 22:21:52