Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

(9) Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 11 December, 2023

Author: Sachin Datta

Bench: Sachin Datta

                                    $~9 &10
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 366/2021 and IA Nos.10176/2021, 22220/2023, 24747/2023,
                                                24748/2023

                                    (9)         SPLENDOR LANDBASE LTD.                        ..... Petitioner
                                                            Through: Mr. Sacchin Puri, Sr. Adv. alongwith
                                                                     Mr. Gaurav Puri, Mr. Sarthak Gupta,
                                                                     Ms. Shweta and Ms. Ashna Bhola,
                                                                     Advs.
                                                            versus
                                                APARNA ASHRAM SOCIETY & ANR.               ..... Respondents
                                                            Through: Dr. Surya Prakash, Adv. for Aparna
                                                                     Ashram.
                                                                     Mr. Rahul Gupta and Mr. Shekhar
                                                                     Gupta, Advs. for R-2 through one of
                                                                     its Partner Jitender Goel.
                                                                     Mr. P. V. Kapur, Sr. Adv. alongwith
                                                                     Mr. Viren Bansal, Mr. Adhirath
                                                                     Singh, Mr. Hashit Kapoor, Mr.
                                                                     Manav Mitra, Mr. Dhananjay Sahai
                                                                     and Mr. Shiv Raj Syal, Advs. for R-3
                                                                     to R-6.
                                                                     Mr. Kunal Tyagi and Mr. Abhishek
                                                                     Verma, Advs. for Objector/IDM
                                                                     International.

                                    +           O.M.P.(I) (COMM.) 25/2021 and IA Nos.10177/2021, 20367/2022,
                                                22218/2023, 22219/2023

                                    (10) M/S SPLENDOR LANDBASE LTD.                    ..... Petitioner
                                                       Through: Mr. Sacchin Puri, Sr. Adv. alongwith
                                                                Mr. Gaurav Puri, Mr. Sarthak Gupta,
                                                                Ms. Shweta and Ms. Ashna Bhola,
                                                                Advs.
                                                       versus
                                         M/S APARNA ASHRAM (SOCIETY) & ANR.         ..... Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 14/12/2023 at 22:21:52
                                                                                       Through:                 Dr. Surya Prakash, Adv. for Aparna
                                                                                                               Ashram.
                                                                                                               Mr. Rahul Gupta and Mr. Shekhar
                                                                                                               Gupta, Advs. for R-2 through one of
                                                                                                               its Partner Jitender Goel.
                                                                                                               Mr. P. V. Kapur, Sr. Adv. alongwith
                                                                                                               Mr. Viren Bansal, Mr. Adhirath
                                                                                                               Singh, Mr. Hashit Kapoor, Mr.
                                                                                                               Manav Mitra, Mr. Dhananjay Sahai
                                                                                                               and Mr. Shiv Raj Syal, Advs. for R-3
                                                                                                               to R-6.
                                                                                                               Mr. Kunal Tyagi and Mr. Abhishek
                                                                                                               Verma, Advs. for Objector/IDM
                                                                                                               International.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 11.12.2023 List on 15.01.2024, in the category of "part-heard matters".

SACHIN DATTA, J DECEMBER 11, 2023/r This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/12/2023 at 22:21:52