Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Union of India - Subsection Section 40(g) in Protection of Plant Varieties and Farmers' Rights Rules, 2003 (g)in case of "essentially derived variety", the details of the "initial variety" from which the "essentially derived variety" is claimed to have been derived,
