Karnataka High Court
Shravanakumar S/O Shivanna Wali vs The State Of Karnataka on 7 July, 2010
Bench: N.K.Patil, A.S.Bopanna
IN TI£E HIGH comm' or KARNATAKA AT BANGALORE
DATED THIS THE 7%! DAY OF JULY, 203.5; j
: PRESENT :
THE I-IOIVPBLE MR. JUSIICE 4
THE HON'BLE MR. l1l1rsj:IcVE~_A".s, .
W.P. No. 5732
Between: l 2 H H
Shravanakurnar,_.. ._ _ _ = .
S/o.ShiV:a'nna Wall,
Aged Abot;:»'3V4 Yeafs,"V '
Oco;-Ciéis_s11v-{3Vontra_etor, '
R/ov. _Na;t_ogun, " '
VVPost_AN"a_rou'i::1;_. ~ V
Tq:A3.and;, ' T "
Dist:Gulbarga;
* " Petitioner
(By Sri. G. GA, .chaga{sh;§tt2..8: Sti. iifé. Biradar, Advocates)
I
Rep, its' S'ecr6t?5Y.
Depa.17trnen_t_of Mines and Geology,
V V' _M.S. Building;
,< l _ .2 Bangalore» 1:.
" ¢om;n£r~oller,
Kamataka Veterinary Animal and Fishery.
1': ___ " 'Science College,
T _' 'N.a.ndi Nagar,
Dist:Bidar.
. .. Respondents
(By Sri. R. G. Kolie, AGA for R1;
Notice to R2 dispensed with V/() dated 7.7.2010} This WP. is filed under Articles 226 & 227__ of the Constitution of India, praying to direct the respond-en'ts not to deduct royalty from the bills of the petitioner _and"~not to insist him to produce the royalty paid recei_pts'»byl- '_the~1r Vendors and also to direct the respondentsto rer~.:;mi royalty already deducted from the bills of the petitioner. This W.P. coming on for orders,' this d;ay,:"l¥1.I§.I52X'I;IL J ., made the following: z :0 R5D The petitioner in this-petition--- f'sot;ght for all direction, directing . the respondieéntsi'-not to deduct royalty fromVii'hi"S also" not.._"to'Vinsist him to produce the royalty_pai_d re¢ei,é5rstVby_:'tll§i;:. Vendors. Further petitioner has sought to"--«.,direct-_ 'respondents to refund the royalty V. alvieadyptydeducteldfrom the bills of the petitioner. heard learned counsel for the petlitioner' learned Additional Government Advocate .. tfor respondent.
tsnf V as the royalty within four weeks from the date of receipt of a copy of this order.
(ii) The respondent Nos. 1 and directed to receive the same _ appropriate orders in accordance "
in the light of the Court in similar matters theyd same, expeditiously. Sd/A...' Sd/-3 REESE