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State of Maharashtra - Section

Section 4 in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

4. [ Power to keep closed any monument or part thereof temporarily. [Substituted by G. N. of 15.4.1968.]

- If in the opinion of the Director an emergency exists requiring temporary closure of any protected monument or part thereof to the public, he may, by order, direct that a protected monument or any part thereof shall not be open during such period as may be specified by him to any person other than an Archaeological Officer, his agents, subordinates and workmen and any other Government servant on duty at such monument or part thereof.]