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Karnataka High Court

The Land Acquisition Officer vs Sri A Jagadish S/O Adavappa on 29 June, 2011

Author: N.K.Patil

Bench: N.K.Patil

IN THE HIGH COURT 01+" KARNATAKA  

DATEED THIS THE 29% DA3'*'é:1*';;U_N~:a:§ .;::<j 1 :.._ 
:PRESENTEg  ' '  ' 

THE HONBLE MR. v:jt;<sTIC5£,- .. i~%.K.PA*:*:L .   
THE I-ION"BLE MR. JUSTICE AjRALi'P€AGAI{AJ

MISC.CVL. 18759 OF  m.g%D1876doF 2009
IN 'M.F.A.N<jf 1881 Q1§".~ 20o9A.fIw;;
BETWEEN: ' V. V   .. 

The Land Acqu':s:':iiJé§:: oéficer ~    = 
   - ' ..   ,,.App€11ant
{Common in bath)

{By Sri, V    V 
AND:   VA 

Sri. A.Ja1gs;d:sh,'  ' 

S/G. AdaVa'p_pa,. . A

and cthers. 'V * 
   Respondents

(Comma: in both) V' (£3S';:2' :..R.fiV'§T:sV}*:3n}iar$ " fof / .é; aéisvseciates for R1} E\«fiS§:,CvE,18?59/2009 is filed undar Se<:*;is:»n 5 of the _.' L§m;f5£a§i'o'n Act, praying ta candime the fieiay in {fling the '=_'2::§;3hs:ai:§on for regéailing the order sf éiismissal datsd "§,§}?i'3S;/2{}{}§., in the ir::€:*<:=s': sfjugiécs 3:16 equiéy. §\/Iise.Cv1.18760/2009 is filed under Se{E{i.er%'»i 5e:§:';~ CPC, praying to reeafl the erder of disnf.-':5§af E8,/G6/2009, in the interesi efjustiee and equity V These Mise.CV1s. coming eh f{:':< ¢_C§~--1ie::1e:'e "'ih3;.sV'=<i'ay;'1 N'K. Patii J., macie the f0H<::wing:

0 RV Misc. CVLNC}. 18v?E.gS})/2QG§}.. ea:-:_e .:§ppe11an:
for eondonation of application for recalling the 2009 and Mise.CV1.NeC appefiam fgp reeaflin 2009.
Additional Government A<iV0eai;'e'*--eeppearefig .-- ehe appellant and learned c0u:§iSe1e'.appeé§i.:V1:gv fef first resp0nden1:/ claimant, Sr: G. .ARaVi:;hé::1}:_ai';._ for M/s. A_\?.{}. Associates. L7e:»1'2%:1ed Additional Government Advocate appéearifigithe appellani, at the euteei submits that, '~when" appeal had Come up for eensideration before 'V-,ti':is:n.i3eurt 0:1 16*" June 2009, {hie Court had passed a __e§::::éiiie:r::2i erdere gram"/121g f<_:>u:* weeke' iime ':0 tie the applications, Misct.Cv1.18759/2009 for condonmign of deiay is aliowsd. Delay in filing the recalling :3 consigned and Misc.CvI.18'?'60/2009 far' - <>;rd€r is allowed. Order date<_i.....1_€$"' recalled.
~ §@§§§ Si/4 EUSQE BMX/'*