Calcutta High Court (Appellete Side)
Aparupa Poddar vs Unknown on 14 December, 2018
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 14.12.2018 C.R.R. 1403 of 2017 Aloke Court 28 with C.R.R. 2048 of 2017 In the matter of : Aparupa Poddar Mr. Rajdeep Mazjumder Mr. Daanish Haque Mr. Moyukh Mukherjee ... for the petitioner Mr. Amajit De ... for the CBI Report is placed on record.
Learned counsel for CBI seeks two months' time for investigation with regard to the retrieval of original file from foreign jurisdiction as well as forensic laboratory at Gandhinagar.
Let this matter appear in the monthly list of March, 2019. Interim order granted earlier shall continue upto 31st March, 2019 or until further orders, whichever is earlier.
(Joymalya Bagchi, J.)