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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(b) in Gujarat Electricity Regulatory Commission (Establishment of Forum for Redressal of Grievances of the Consumers) Regulations, 2004

(b)"Collector" includes any officer authorised by the Chief Controlling Revenue Authority to perform the functions of a Collector under this Act;