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Supreme Court - Daily Orders

Ranjeet Kumar vs State Of Bihar And Ors. on 5 December, 2016

Bench: J. Chelameswar, Prafulla C. Pant

     ITEM NO.53                                 COURT NO.4                  SECTION XVI

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                       16243/2016

     (Arising out of impugned final judgment and order dated 12/05/2016
     in CWJC No. 4297/2016 passed by the High Court Of Patna)

     RANJEET KUMAR                                                           Petitioner(s)

                                                       VERSUS

     STATE OF BIHAR AND ORS                                                  Respondent(s)

     (with office report)

     WITH
     SLP(C) No. 26157/2016
     (With Office Report)

     Date : 05/12/2016 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)                   Mr. Sanjai Kumar Pathak,Adv.
                                         Ms. Shashi Pathak, Adv.

                                         Mr.   Jagjit Singh Chhabra,Adv.
                                         Mr.   Yashvardhan, Adv.
                                         Mr.   Himanshu Kulshrestha, Adv.
                                         Mr.   Saksham Maheshwari, Adv.

     For Respondent(s)                   Mr. Amrendra Sharan, Sr. Adv.
                                         Mr. Pravin H. Parekh,Sr. Adv.
                                         Mr. Kshatrshal Raj,Adv.
                                         Ms. Ritika Sethi, Adv.
                                         Mr. Abhishek Vinod Deshmukh, Adv.
                                         Mr. Akash Jindal, Adv.
                                         M/s. Parekh & Co.,Adv.

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

Signature Not Verified Digitally signed by DEEPAK MANSUKHANI

List the matters for hearing on a Date: 2016.12.06 non-miscellaneous day in the first week of February, 2017. 16:53:57 IST Reason:

(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master