Supreme Court - Daily Orders
Ranjeet Kumar vs State Of Bihar And Ors. on 5 December, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.53 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16243/2016
(Arising out of impugned final judgment and order dated 12/05/2016
in CWJC No. 4297/2016 passed by the High Court Of Patna)
RANJEET KUMAR Petitioner(s)
VERSUS
STATE OF BIHAR AND ORS Respondent(s)
(with office report)
WITH
SLP(C) No. 26157/2016
(With Office Report)
Date : 05/12/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Sanjai Kumar Pathak,Adv.
Ms. Shashi Pathak, Adv.
Mr. Jagjit Singh Chhabra,Adv.
Mr. Yashvardhan, Adv.
Mr. Himanshu Kulshrestha, Adv.
Mr. Saksham Maheshwari, Adv.
For Respondent(s) Mr. Amrendra Sharan, Sr. Adv.
Mr. Pravin H. Parekh,Sr. Adv.
Mr. Kshatrshal Raj,Adv.
Ms. Ritika Sethi, Adv.
Mr. Abhishek Vinod Deshmukh, Adv.
Mr. Akash Jindal, Adv.
M/s. Parekh & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANIList the matters for hearing on a Date: 2016.12.06 non-miscellaneous day in the first week of February, 2017. 16:53:57 IST Reason:
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-cum-PS Court Master