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[Cites 0, Cited by 0] [Section 3D(2)] [Section 3D] [Entire Act]

State of West Bengal - Subsection

Section 3D(2)(d) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(d)any other special circumstances as affects or is likely to affect the annual statement of market value of immovable property.