Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Kerala - Subsection Section 53(1)(g) in Kerala Goods and Services Tax Rules, 2017 (g)name and address of the recipient and the address of delivery, along with the name of State and its code, if such recipient is un-registered;