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[Cites 0, Cited by 0] [Section 427(3)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(3)(b) in The M.P. Municipal Corporation Act, 1956

(b)the assessment, collection, composition, remission, refund and recovery of taxes and cesses and the exemption from such taxes and cesses, and the prevention of evasion;