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Patna High Court - Orders

Jmd Chain Stores Ltd vs State Of Bihar Through The Commissioner ... on 5 July, 2016

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta, Sudhir Singh

          Patna High Court CWJC No.8899 of 2016 (5) dt.05-07-2016




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.8899 of 2016
                      ======================================================
                      Jmd Chain Stores Ltd
                                                                           .... .... Petitioner/s
                                                        Versus
                      State of Bihar Through The Commissioner of Commercial Taxes & Anr
                                                                          .... .... Respondent/s
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
                      DATTA
                                 and
                                 HONOURABLE MR. JUSTICE SUDHIR SINGH
                      ORAL ORDER
                      (Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)

5       05-07-2016

As prayed for by learned counsels for the parties, put up on 20th July, 2016.

(Ramesh Kumar Datta, J) V.P.Sinha/-

(Sudhir Singh, J) U