Patna High Court - Orders
Jmd Chain Stores Ltd vs State Of Bihar Through The Commissioner ... on 5 July, 2016
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Sudhir Singh
Patna High Court CWJC No.8899 of 2016 (5) dt.05-07-2016
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8899 of 2016
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Jmd Chain Stores Ltd
.... .... Petitioner/s
Versus
State of Bihar Through The Commissioner of Commercial Taxes & Anr
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
5 05-07-2016As prayed for by learned counsels for the parties, put up on 20th July, 2016.
(Ramesh Kumar Datta, J) V.P.Sinha/-
(Sudhir Singh, J) U