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Karnataka High Court

Sajid Abdul Mujeeb S/O M.A.Kareem And ... vs The State Of Karnataka on 21 August, 2015

                                 W.P.Nos.205512-205535/2014
                          -1-


           IN THE HIGH COURT OF KARNATAKA
                  KALABURAGI BENCH

       DATED THIS THE 21ST DAY OF AUGUST, 2015

                        BEFORE

         THE HON'BLE MR. JUSTICE H.G.RAMESH

     WRIT PETITION NOs.205512-205535/2014 (S-RES)

BETWEEN:

1.     SAJID ABDUL MUJEEB S/O M.A.KAREEM
       AGED ABOUT 55 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA

2.     MD. MURTUZA HUSSAIN S/O MD. KAHSIM
       AGED ABOUT 55 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA

3.     MD. ABDUL HAI ANSARI
       S/O MD. QAYUM ANSARI
       AGED ABOUT 56 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA

4.     GHOUS PATEL S/O SYED PATEL
       AGED ABOUT 53 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA.

5.     MAJEED A. S/O ABDUL RAHIM
       AGED ABOUT 46 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA

6.     SYED SALAUDDIN PASHA S/O SYED ASADULLAH
       AGED ABOUT 44 YEARS
       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA
                                 W.P.Nos.205512-205535/2014
                         -2-


7.    SUDAKAR RAO S/O BHEEMSHAIN RAO
      AGED ABOUT 54 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

8.    SYED ABDUL RAHMAN S/O SABULAL SAHIB
      AGED ABOUT 59 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

9.    MASTAN S/O ZAHOOR SAB MULTANI
      AGED ABOUT 52 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

10.   KARAZGI ABDUL HAI S/O ABDUL HAMEED
      AGED ABOUT 49 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

11.   PRAKASH BABU G.H. S/O HANMANTH.B.
      AGED ABOUT 44 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

12.   MD. OSMAN ARIF S/O ABDUL RAHEMAN
      AGED ABOUT 43 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

13.   GOUSE PASHA S/O MD. HUSSAIN
      AGED ABOUT 53 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

14.   MD. MUSTAQ S/O ALIBABA L ATTAR
      AGED ABOUT 49 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

15.   RAJ AHMED S/O IMAM SAHEB ONTI
      AGED ABOUT 44 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA
                                 W.P.Nos.205512-205535/2014
                         -3-


16.   MD. ABDUL RAHEMAN SHAKIR
      S/O MD. JALALUDDIN
      AGED ABOUT 42 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

17.   MOHIUDDIN NADAVI S/O MD. YOUNUS
      AGED ABOUT 40 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

18.   MD. YUSOOF HUSSAIN
      S/O MD. FAQEER AHEMAD
      AGED ABOUT 40 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

19.   SANTOSH S/O BASKAR RAO SARAF
      AGED ABOUT 51 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

20.   FAREEDA JALAL S/O HIMAYAT ULLAH
      AGED ABOUT 41 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

21.   PRANEETHA DENAK S/O PETER DENAK
      AGED ABOUT 40 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

22.   MD. ZAMEERUDDIN S/O NIZAMUDDIN
      AGED ABOUT 39 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

23.   MUNAWAR HUSSAIN BASHA
      S/O MUZAFFAR HUSSAIN BASHA
      AGED ABOUT 53 YEARS
      OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
      R/O GULBARGA, TQ. & DIST. GULBARGA

24.   ASHOK HALKATTI
      S/O APPANNA HALKATTI
      AGED ABOUT 55 YEARS
                                    W.P.Nos.205512-205535/2014
                           -4-


       OCC: LECTURER IN KCT POLYTECHNIC (AIDED)
       R/O GULBARGA, TQ. & DIST. GULBARGA
                                        ... PETITIONERS

(BY SRI R.S.SIDHAPURKAR, ADVOCATE)

AND:
1.     THE STATE OF KARNATAKA
       REPRESENTED BY PRINCIPAL SECRETARY
       DEPARTMENT OF LAW AND PARLIAMENTARY AFFAIRS
       VIDHANA SOUDHA, BANAGALORE - 560 001

2.     THE STATE OF KARNATAKA
       REPRESENTED BY PRINCIPAL SECRETARY
       DEPARTMENT OF TECHNICAL EDUCATION
       VIDHAN SOUDHA, BANGALORE - 560 001

3.     K.C.T. POLYTECHNIC (AIDED)
       REPRESENTED BY ITS PRESIDENT
       R/O RING ROAD, GULBARGA - 584 104
       TQ. & DIST. GULBARGA
                                        ... RESPONDENTS

(SRI P. VILAS KUMAR, GOVT. ADVOCATE FOR R1 & R2,
 R3 IS SERVED BUT UNREPRESENTED)


       THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
DECLARE THAT THE PROVISIONS OF SECTION 3(1) AND (2)
OF     THE   KARNATAKA   PRIVATE    AIDED     EDUCATIONAL
INSTITUTIONS EMPLOYEES (REGULATION OF PAY, PENSION
AND OTHER BENEFITS) ACT, 2014 AS UNCONSTITUTIONAL
AND CONSEQUENTLY STRUCK DOWN THE SAID PROVISIONS
AS ARBITRARY AND ULTRA VIRUS OF THE CONSTITUTION OF
INDIA VIDE ANNEXURE-B AND ETC.


       THESE WRIT PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP THIS DAY, THE COURT MADE THE
FOLLOWING:
                                     W.P.Nos.205512-205535/2014
                              -5-


                        ORDER

H.G.RAMESH, J.(Oral):

Heard. These writ petitions are allowed in terms of the order dated 10.07.2015 rendered by this Court in W.P.No.21216/2014 and other connected matters.
Petitions disposed of.
Sd/-
JUDGE LG