Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Rajasthan - Subsection Section 55A(4) in The Rajasthan Agricultural Produce Markets Rules, 1963 (4)All expenditures incurred in connection with these elections shall be met out of the marketing development fund and shall be recoverable from the Board.