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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(20) in Rajasthan Co-operative Societies Rules, 2003

(20)[] [Renumbered '(18)' by Notification No. G.S.R. 53, dated 10.7.2017.] On receiving the ballot paper, a member shall forthwith proceed into the polling compartment and affix the seal provided to him for this purpose by the polling officer on the ballot paper against the name or names of the candidate or candidates for whom he desires to vote and put the ballot paper in the ballot box with the utmost secrecy.