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[Cites 0, Cited by 0] [Section 506(2)] [Section 506] [Entire Act]

State of West Bengal - Subsection

Section 506(2)(b) in Kolkata Municipal Corporation Act, 1980

(b)what shall be the site or position of each latrine, urinal, bathing or washing place or site and the number (on each floor) and their clear internal dimensions thereof.