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[Cites 0, Cited by 0] [Section 313(2)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2)(b) in Government of India Act, 1935

(b)to the raising in British India on behalf of His Majesty of naval, military or air forces, and to the governance of His Majesty's forces borne on the Indian establishment ;