Section 7 in Sai Nath University, Jharkhand Act, 2012
7. Objects of the University.
- The objectives for which the University is established are as follows:(a)To provide instruction, teaching, training and research in specialized fields of Business Management, Engineering & Applied Science, Biotechnology, Law, Humanities and social Sciences, Hospitality and Tourism, Media and Communication, Health Care and Pharmacology, Insurance and Risk Management, Architecture and Planning, Film & Television , Fashion Technology, Mining & Foresting, Quality Training & Development of State Government Officers etc and related subjects and make provisions for research, advancement and dissemination of knowledge therein.(b)To establish a campus in the State of Jharkhand.(c)To offer continuing and distance education programs.(d)To institute degrees, diplomas, charters, certificates and other,academic distinctions on the basis of examination or any other method of evaluation.(e)To collaborate with other colleges or universities, research institutions. industry associations, professional associations in India on abroad to conceptuative design and develop specific educational and research programs, training programs and exchange programs for students, faculty members and other.(f)To disseminate knowledge through seminars, conferences, executive education program, community development programs, publications, and training programs.(g)To undertake programs for the training and. development of faculty members of the University.(h)To undertake collaborative research with any organization in India or abroad.(i)To create higher levels of intellectual abilities.(j)To provide consultancy to industry, Government and Public Organization.(k)To ensure that the standard of the degrees, diplomas, charters, certificates and other academic distinctions are not lower than those laid down by the University Grants Commission (UGC), All India Council for Technical Education (AICTE), Bar Council of India (BCI) the Distance Education Council (DEC), the Dental Council of India(DCI), the India Nursing Council (INC), the Medical Council of India (MCI), the National Council for Teacher Education (NCTE) and the Pharmacy Council of India (PCI) and other National Accreditation bodies.(l)To do all things necessary or expedient to promote the above objectives.(m)To pursue any other objective as may be approved by the State Government.
