Himachal Pradesh High Court
Punit Kumar vs . Sanjay Kaushal & Others on 14 October, 2022
Author: Sabina
Bench: Sabina
Punit Kumar Vs. Sanjay Kaushal & Others .
RSA No. 62 of 2014.
14.10.2022 Present: Ms. Kusum Chaudhary & Mr. Gurinder Singh Parmar, Advocates for the appellant.
Mr. Harmohan, Advocate on behalf of Mr. Navlesh Verma, Advocate for respondent No.1.
Mr. Rohit, Advocate on behalf of Mr. Sumit Sood, Advocate for respondent No.2. CMP No. 13155 of 2022 Learned counsel for the applicant requests for an adjournment.
List again on 14th November, 2022.
(Sabina) Judge October 14, 2022 (ps) ::: Downloaded on - 14/10/2022 20:05:32 :::CIS