Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(17)] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(17)(a) in Rajasthan Forest (Settlement) Rules, 1958 (a)It in money, at 20 years' purchase of the annual value of the right as ascertained by the Forest Settlement Officer.