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[Cites 0, Cited by 0] [Section 244] [Entire Act]

State of Tamilnadu - Subsection

Section 244(5) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(5)Building of the canteen referred to in sub-rule (1) shall he situated at the distance not less than 15.2 metres from any latrine or urinal or any source of dust, smoke or obnoxious fumes.