Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Punjab - Subsection Section 82(3) in The Punjab Town Improvement Act, 1922 (3)All money recoverable by the trust under this section shall be recoverable in the manner provided by section 222 of the Municipal Act.
