Allahabad High Court
Smt. Madhu Agrawal vs State Of U.P. And Others on 16 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 78208 of 2005 Petitioner :- Smt. Madhu Agrawal Respondent :- State Of U.P. And Others Petitioner Counsel :- Krishna Kumar Shukla Respondent Counsel :- C.S.C.,Anil Tiwari Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
Case called out none appears on behalf of the petitioner to press this petition. The petition is dismissed for want of prosecution. Interim order if any stands Vacated.
Order Date :- 16.7.2010 ssm