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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(2)(o) in Telangana Town-Planning Act, 1920

(o)the delegation of powers to, and the duties that shall be discharged by, the Director, and the matters on which and the manner in which he shall be consulted by municipal council [and responsible authorities] [Inserted by Madras Act II of 1930.];