Section 9(2)(a) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985

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State of Bihar - Subsection

Section 9(2)(a) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985

(a)having in his possession, custody or control any property forming part of the assets of the College or College Body wrongfully withholds such property from the State Government, or

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State of Bihar - Subsection

Section 9(2)(a) in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985