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Supreme Court - Daily Orders

Ram Gopal Yadav vs The State Of Uttar Pradesh on 11 December, 2023

Bench: Hrishikesh Roy, Sanjay Karol

     ITEM NO.52                         COURT NO.7                SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (Crl.)           No(s).11174/2023

     (Arising out of impugned final judgment and order dated 07-07-2023
     in CRA No. 6962/2011 passed by the High Court Of Judicature At
     Allahabad)

     RAM GOPAL YADAV & ANR.                                        Petitioner(s)

                                                VERSUS

     THE STATE OF UTTAR PRADESH                                    Respondent(s)

      IA No. 179802/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 179804/2023 - EXEMPTION FROM FILING O.T.) Date : 11-12-2023 This matter was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) M/S. V. Maheshwari & Co., AOR Mr. Nagendra Singh, Adv. Mr. Ashish Pandey, Adv. Ms. Akansha, Adv.
Mr. Naman Raj Singh, Adv. Mr. Akash Choudhary, Adv. Mr. Sandeep Kumar, Adv. Mr. K.K. Sharma, Adv.
Mr. Mukesh Kumar, Adv.
Dr. Amardeep Gaur, Adv.
For Respondent(s) Mr. Ardhendumauli Kumar Prasad, A.A.G. Mr. Vishnu Shankar Jain, AOR Mr. Gautam Kumar, Adv.
UPON hearing the counsel the Court made the following O R D E R As the matter is not taken up for hearing, list on 13.12.2023.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.12.12
(DEEPAK JOSHI) 17:10:36 IST Reason: (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR