Supreme Court - Daily Orders
Ram Gopal Yadav vs The State Of Uttar Pradesh on 11 December, 2023
Bench: Hrishikesh Roy, Sanjay Karol
ITEM NO.52 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).11174/2023
(Arising out of impugned final judgment and order dated 07-07-2023
in CRA No. 6962/2011 passed by the High Court Of Judicature At
Allahabad)
RAM GOPAL YADAV & ANR. Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
IA No. 179802/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 179804/2023 - EXEMPTION FROM FILING O.T.) Date : 11-12-2023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY HON'BLE MR. JUSTICE SANJAY KAROL For Petitioner(s) M/S. V. Maheshwari & Co., AOR Mr. Nagendra Singh, Adv. Mr. Ashish Pandey, Adv. Ms. Akansha, Adv.
Mr. Naman Raj Singh, Adv. Mr. Akash Choudhary, Adv. Mr. Sandeep Kumar, Adv. Mr. K.K. Sharma, Adv.
Mr. Mukesh Kumar, Adv.
Dr. Amardeep Gaur, Adv.
For Respondent(s) Mr. Ardhendumauli Kumar Prasad, A.A.G. Mr. Vishnu Shankar Jain, AOR Mr. Gautam Kumar, Adv.
UPON hearing the counsel the Court made the following O R D E R As the matter is not taken up for hearing, list on 13.12.2023.Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.12.12
(DEEPAK JOSHI) 17:10:36 IST Reason: (KAMLESH RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR