Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 47 in The Rajasthan Brewery Rules, 1972 47. Mode of issue of beer from brewery. - Issues may be made from the brewery as under:-(i)On pre-payment of duty for transport to the wholesale premises of the brewers.(ii)For export under bond to other States in India.
