Section 38(2) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962
(2)Copies of every resolution passed by a [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] at a meeting shall, within ten days from the date of the meeting, be forwarded to the District Magistrate and to the Commissioner of the Division.
