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[Cites 0, Cited by 0] [Section 10TB(2)] [Section 10TB] [Entire Act]

Union of India - Subsection

Section 10TB(2)(b) in Income Tax Rules, 1962

(b)the capital and funds and other economically significant assets including the intangibles required, are provided by the foreign principal or its other associated enterprises, and the eligible assessee is only provided a remuneration for the work carried out by it;