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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2A) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(2A)[ Not more than three social workers nominated by the Central Government - members]. [Inserted by Notification No. G.S.R. 725 (E) dated 8.11.2013 (w.e.f. 31.3.1995)]