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Government Of Nct Of Delhi vs Dhani Ram (Dead) on 3 February, 2023

     ITEM NO.1                           REGISTRAR COURT. 2              SECTION XIV

                                    S U P R E M E C O U R T O F              I N D I A
                                            RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR SH. PAVANESH D.

     IA 69140/2022,69141/2022,69143/2022, in SPECIAL LEAVE PETITION
     (CIVIL) Diary No(s). 20223/2021

     GOVERNMENT OF NCT OF DELHI & ANR.                                            Petitioner(s)

                                                        VERSUS

     DHANI RAM (DEAD) & ANR.                                                      Respondent(s)

     ((Only I.A. No. 69140/22 alongwith I.A. Diary Nos. 69141/22 and
     69143/22 may be listed before Ld. Registrar Court)
      IA No. 69140/2022 - APPLICATION FOR SUBSTITUTION
      IA No. 69141/2022 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
      IA No. 69143/2022 - SETTING ASIDE AN ABATEMENT)

     Date : 03-02-2023 These matters were called on for hearing today.


     For Petitioner(s)
                                           Ms. Sujeeta Srivastava, AOR


     For Respondent(s)                     Ms. Arti Singh, AOR
                                           Mr. Aakashdeep Singh Roda, Adv.
                                           Ms. Pooja Singh, Adv.
                                           Mr. Basant Pal Singh, Adv.


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

Ld. Counsel for respondent No.2 has failed to file the counter affidavit within the period stipulated under the rules.

Ld. Counsel for petitioners has filed application for substitution to bring on record Lrs. of deceased respondent No.1. The same being within time, is allowed.

Further steps be taken.

10:05:23 IST List again on 21.3.2023.

PAVANESH D. Registrar MG