Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(3)(h) in The Greater Noida Industrial Development Area Building Regulations, 1992

(h)For buildings more than 24 mtrs. in height access to main staircase shall be gained through at least half-an-hour fire-resisting automatic closing doors placed in the enclosing wall of the staircase. It shall be of swing type door opening direct in the escape route.