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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(3)(ii) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(ii)if the rate of rent or rental value exceeds twenty five rupees per mensem but does not exceed fifty rupees per mensem, an increase not exceeding 18 ¾ per cent on such rate or rental value;