Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(1) in The Orissa Inland Steam Vessels Rules, 1935 (1)"Act" means the Inland Steam-Vessels Act, 1917 (1 of 1917), and all words and expressions defined in the Act and used in these rules shall have the meaning assigned to them by the Act;
